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Calcutta High Court (Appellete Side)

State Of West Bengal & Ors vs Kusum Agarwal & Anr on 2 April, 2019

Author: Biswanath Somadder

Bench: Biswanath Somadder

                                     1


    01
02.04.2019
 Ct. No.1
    pg.
                          IN THE HIGH COURT AT CALCUTTA
                           CIVIL APPELLATE JURISDICTION
                                  APPELLATE SIDE

                                    CAN 1494 of 2019
                                           in
                                    MAT 1263 of 2017

                              State of West Bengal & Ors.
                                          Vs.
                                Kusum Agarwal & Anr.


                    Mr. Naba Kumar Das
                    Ms. Diana Ghosh Dastidar
                               ... For the applicants

                    Mr. Saptansu Basu, Sr. Advocate
                    Mr. Kumar Gupta
                    Mr. Abhishek Jain
                               ... For the respondents

Since the appeal, being MAT 1263 of 2017, arose out of a judgment and order passed by one of us (Biswanath Somadder) in WP 29421 (W) of 2015 (Smt. Kusum Agarwal & Anr. vs. The State of West Bengal & Ors.), any application in connection thereto ought not to be heard by this Bench.

As such, let the papers be placed before the Acting Chief Justice (sitting in the administrative side) for necessary order of assignment.

(Biswanath Somadder, ACJ.) (Shampa Sarkar, J.) 2