Calcutta High Court (Appellete Side)
State Of West Bengal & Ors vs Kusum Agarwal & Anr on 2 April, 2019
Author: Biswanath Somadder
Bench: Biswanath Somadder
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01
02.04.2019
Ct. No.1
pg.
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
APPELLATE SIDE
CAN 1494 of 2019
in
MAT 1263 of 2017
State of West Bengal & Ors.
Vs.
Kusum Agarwal & Anr.
Mr. Naba Kumar Das
Ms. Diana Ghosh Dastidar
... For the applicants
Mr. Saptansu Basu, Sr. Advocate
Mr. Kumar Gupta
Mr. Abhishek Jain
... For the respondents
Since the appeal, being MAT 1263 of 2017, arose out of a judgment and order passed by one of us (Biswanath Somadder) in WP 29421 (W) of 2015 (Smt. Kusum Agarwal & Anr. vs. The State of West Bengal & Ors.), any application in connection thereto ought not to be heard by this Bench.
As such, let the papers be placed before the Acting Chief Justice (sitting in the administrative side) for necessary order of assignment.
(Biswanath Somadder, ACJ.) (Shampa Sarkar, J.) 2