Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 7 in Designs Act, 1911 7. The original s. 69 was re-numbered as sub-section (1) of that section by Act 7 of 1930, s. 28. --------------------------------------------------------------------- 18
