Madhya Pradesh High Court
Yuva Private Industrial Training ... vs The Union Of India Thr. on 29 August, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
HIGH COURT OF MADHYA PRADESH,
BENCH AT GWALIOR
W.P. No.24770/2019
( Yuva Private Industrial Training Institute Vs. The Union of India &
Ors.)
(1)
Gwalior, dated : 29.08.2020
Shri D.S.Raghuvanshi, learned for the petitioner.
Shri Vivek Khedkar, learned Additional Solicitor General for
the respondents/Union of India.
Learned counsel for the rival parties are heard through video conferencing.
Learned counsel for the respondents is granted last opportunity of four weeks' to file reply.
List after four weeks.
(Sheel Nagu)
shanu Judge
SHANU
RAIKWAR
2020.08.31
10:30:20 -07'00'