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Madhya Pradesh High Court

Yuva Private Industrial Training ... vs The Union Of India Thr. on 29 August, 2020

Author: Sheel Nagu

Bench: Sheel Nagu

                 HIGH COURT OF MADHYA PRADESH,
                       BENCH AT GWALIOR
                               W.P. No.24770/2019
        ( Yuva Private Industrial Training Institute Vs. The Union of India &
                                         Ors.)
                                         (1)

     Gwalior, dated : 29.08.2020

              Shri D.S.Raghuvanshi, learned for the petitioner.

              Shri Vivek Khedkar, learned Additional Solicitor General for

     the respondents/Union of India.

Learned counsel for the rival parties are heard through video conferencing.

Learned counsel for the respondents is granted last opportunity of four weeks' to file reply.

List after four weeks.


                                                        (Sheel Nagu)
shanu                                                      Judge

    SHANU
    RAIKWAR
    2020.08.31
    10:30:20 -07'00'