Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(3) in The National Commission For Protection Of Child Rights Rules, 2006 (3)Secretariat assistance. - The Member-Secretary, alongwith such officers as the Chairperson may direct, shall attend the meetings of the Commission.
