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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(vi) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(vi)may exchange museum material with other museums after due consultations with expert and assessing the artistic, historical, antique, monetary values etc., of such museum material which is proposed for exchange and proposed to be received in exchange;