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Calcutta High Court (Appellete Side)

Darcl Logistics Ltd vs Sales Tax Officer on 31 May, 2016

Author: Subrata Talukdar

Bench: Subrata Talukdar

31st May,
 2016
SKB/MNS)
                                         W.P. 9783 (W) of 2016

                                           Darcl Logistics Ltd.
                                                 Versus
                         Sales Tax Officer, Phansidewa More Check Post & Ors.


                  Mr. Debanuj Basu Thakur
                                                          ... petitioner.

                  Mr. Prithu Dudhoria
                                               ... for the respondents.

Sri Debanuj Basu Thakur, learned advocate appears for the petitioner and submits that the order for release of goods obtained by the petitioner in similar circumstances in previous writ petitions filed before the Hon'ble Regular Bench be extended to the present writ petitioner.

The Official-respondents are represented by Sri Prithu Dudhoria, learned advocate.

Having heard the parties and considering the materials produced, let this matter be placed before the Hon'ble Regular Bench after reopening of this Court post the Summer recess of the year 2016.

Parties shall be at liberty to take steps before the Hon'ble Regular Bench.

(Subrata Talukdar, J.)