772. General conditions of service of officers of the Indian Police.
- The conditions of service in respect of pay, overseas pay, special pay, leave, pensions and passage concessions and general rights and privileges of officers of the Indian Police are as prescribed under the provision of article 314 of the Constitution of India.Government of India Act, 1935 and incorporated in the Superior Civil Services Rules, the Reserved Posts (Indian Police) Rules, 1938, Fundamental and Subsidiary Rules, Civil Service Regulations, Government Servants' Conduct Rules, 1935, General Provident Fund (Superior Civil Services) Rules, the Secretary of State's Services (Medical Attendance) Rules, 1938, and the Civil Services (Classification, Control and Appeal) Rules.(See sections 246, 247, 248 and 250 of the Government of India Act, 1935)
