Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Kerala - Subsection Section 47(5) in Kerala Veterinary and Animal Sciences University Act, 2010 (5)The remuneration and other conditions of service of the Appellate Tribunal shall be such as may be prescribed by the Statutes.
