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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(k) in Himachal Pradesh Co-Operative Societies Rules, 1971

(k)a visit book containing the particulars of visits made to the society by the Registrar, or a person working under his general or special orders.