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[Cites 0, Cited by 0] [Section 564(1)] [Section 564] [Entire Act]

State of Odisha - Subsection

Section 564(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)use or permit to be used any place outside the city whether as a slaughter house or otherwise, for the slaughtering of any animal intended for human food to be consumed in the city.