Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2) in The Maharashtra State Council of Examinations Act, 1998

(2)The Government may, after considering any such report, return or statements or information furnished, give such directions consistent with this Act as may be necessary, and the State Council or the Regional Council, as the case may be, shall comply with such directions.