Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 19 in Orissa Human Rights Commission (Procedure) Regulations, 2003 19. Detailed Information Register. - A register in Form-11 shall be maintained and the relevant information shall be entered as and when available in the relevant columns.
