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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(1)(A) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(A)any gift, offer or promise by a candidate or his agent or by any other person with the consent of a candidate or his election agent of any gratification, to any person whomsoever, with the object directly or indirectly of inducing-