Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(1)(a) in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973 (a)if such order is passed by any Assistant Director who is invested with the powers of the Director under that section, to the Deputy Director;