Madhya Pradesh High Court
Radhasoami Satsang Sabha Dayalbagh ... vs The State Of Madhya Pradesh on 6 February, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-4984-2013
( RADHASOAMI SATSANG SABHA DAYALBAGH AGRA Vs THE STATE OF MADHYA PRADESH)
5
Jabalpur, Dated : 06-02-2018
Shri Manoj Sharma, Advocate for the petitioner.
Shri Shivendra Pandey, Govt. Advocate for the
respondents/State.
At the request of the learned counsel for the respondents, list sh after six weeks.
e Interim order to continue.
ad (HEMANT GUPTA) Pr (VIJAY KUMAR SHUKLA) a CHIEF JUSTICE JUDGE hy ad M AM of Digitally signed by ANINDYA rt SUNDAR MUKHOPADHYAY Date: 2018.02.06 22:05:20 -08'00' ou C h ig H