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Madhya Pradesh High Court

Radhasoami Satsang Sabha Dayalbagh ... vs The State Of Madhya Pradesh on 6 February, 2018

                         THE HIGH COURT OF MADHYA PRADESH
                                    WP-4984-2013
            ( RADHASOAMI SATSANG SABHA DAYALBAGH AGRA Vs THE STATE OF MADHYA PRADESH)


        5
        Jabalpur, Dated : 06-02-2018
             Shri Manoj Sharma, Advocate for the petitioner.
             Shri Shivendra Pandey, Govt. Advocate for the
       respondents/State.

At the request of the learned counsel for the respondents, list sh after six weeks.

e Interim order to continue.

ad (HEMANT GUPTA) Pr (VIJAY KUMAR SHUKLA) a CHIEF JUSTICE JUDGE hy ad M AM of Digitally signed by ANINDYA rt SUNDAR MUKHOPADHYAY Date: 2018.02.06 22:05:20 -08'00' ou C h ig H