Section 22(2)(i) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(i) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

(i)he shall have no powers to sanction any scheme, not included in the budget, if it involves expenditure exceeding Rs. 50,000 non-recurring and Rs. 5,000 recurring a year; and

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Union of India - Subsection

Section 22(2)(i) in The Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973