Section 28(3)(ii) in The U.P. Co-Operative Service Rules, 1979

[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(3)(ii) in The U.P. Co-Operative Service Rules, 1979

(ii)the second efficiency bar unless it is found that he can work on a post of higher responsibility, his work and conduct is found to be satisfactory and unless his integrity is certified.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 28(3)(ii) in The U.P. Co-Operative Service Rules, 1979