Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2) in Kerala Land Tax Act, 1961

(2)"jenmikaram" means jenmikaram as defined in the Travancore Jenmi and Kudiyan Act of 1071;