Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1244 in Police Regulations, Bengal , 1943 1244. House building advances. - The Inspector-General is empowered to sanction house building advances for officers subordinate to him in strict accordance with the rules laid down in Article 155, Civil Account Code. See also Chapter 10 of the Bengal Audit Manual.
