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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

NCT Delhi - Subsection

Section 99(3)(c) in Delhi Motor Vehicles Rules, 1993

(c)Pollution checking. - Pollution Checking Centre authorized by Transport Department shall charge such fees for pollution checking and for minor adjustment, if any, for different categories of vehicles as shall be prescribed by the Transport Department from time to time.