Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(b) in Bihar Control of Crimes Rules, 1978 (b)"the ordinance" means the Bihar Control of Crimes Ordinance, 1978 and reference to sections shall be construed as references to section of the Ordinance;
