Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 148] [Section 211] [Entire Act] Union of India - Subsection Section 211(3A) in The Companies Act, 1956 (3A)Every profit and loss account and balance sheet of the company shall comply with the accounting standards.
