Section 20(1)(e) in Territorial Army Rules, 1948

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Union of India - Subsection

Section 20(1)(e) in Territorial Army Rules, 1948

(e)Junior Commissioned Officers and other ranks (other that, permanent staff) up to five per cent, of the authorised establishment of the unit, may be employed at the discretion of the Area or Independent Sub-Area Commander for a period of seven days before training commences and for a period of four days after training ends, for the purpose of pitching and striking camp and issuing and taking into stores clothing and equipment etc.

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Union of India - Subsection

Section 20(1)(e) in Territorial Army Rules, 1948