Supreme Court - Daily Orders
Land And Building Department vs Khazan Singh (D) on 1 November, 2022
ITEM NO.51 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. ANJU BAJAJ CHANDNA
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29186/2021
LAND AND BUILDING DEPARTMENT & ANR. Petitioner(s)
VERSUS
KHAZAN SINGH (D) & ORS. Respondent(s)
Date : 01-11-2022 This petition was called on for hearing today.
For Petitioner(s)
Ms. Sujeeta Srivastava, AOR
For Respondent(s)
Mr. Ritesh Khatri, AOR
Mr. Nitin Mishra, AOR
Appearance
Petitioner-Ms. Sujeeta Srivastava, AOR
Respondent No.1(i)- Mr. Ritesh Khatri, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Respondent No.1(i) is granted four weeks’ time for filing counter affidavit.
Service is complete on respondent No.2 but none has entered appearance.
Respondent No.3 has filed counter affidavit. Signature Not Verified Digitally signed by SWETA BALODI Date: 2022.11.04 Ld. counsel for the petitioner is granted two weeks’ 16:40:07 IST Reason: time, as final opportunity, to take fresh steps and file fresh contd….
-2-particulars in respect of unserved respondent No.4. Ld. Counsel for the petitioner seeks permission to serve respondent No.4 through the Head Office through affixation. Permission granted. Necessary steps be taken accordingly. List on 2.12.2022.
ANJU BAJAJ CHANDNA Registrar