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[Cites 0, Cited by 0] [Section 6G] [Entire Act]

State of Goa - Subsection

Section 6G(4) in The Goa Entertainment Tax Act, 1964

(4)Where any such rectification has the effect of enhancing the amount of the tax or interest or penalty or the amount of forfeiture, the Commissioner shall recover the amount due from such person in the manner provided for in section 4.