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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(1)(f) in The Pandharpur Temples Act, 1973

(f)removal of persons from the Temples who pester devotees or pilgrims by soliciting dakshina and prevent them from having peaceful darshan of the deities and use of necessary force with the assistance of the police, if necessary, for that purpose.