Delhi High Court - Orders
Theme Engineering Services Pvt Ltd vs National Highways Authority Of India on 9 September, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11968/2024 & CM APPLs. 49791-49792/2024
THEME ENGINEERING SERVICES PVT LTD .....Petitioner
Through: Mr. Vikas Singh, Senior Advocate
with Ms. Nanda Devi Deka, Ms.
Divya Sharma, Mr. J. Talukdar and
Mr. Shashwat Pratyush, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Ms. Ikshita Parihar, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 09.09.2024
1. Investigation report of the Expert Committee has been e-filed on 08th September, 2024 vide Diary No. 3654843/2024. Copy thereof has been provided to Petitioner.
2. Mr. Vikas Singh, Senior Counsel for Petitioner, has been heard for some time.
3. Ms. Ikshita Parihar, counsel for Respondent, requests for a short accommodation as Mr. Ankur Mittal, Standing Counsel, is held up in another Court.
4. Re-notify on 10th September, 2024.
SANJEEV NARULA, J SEPTEMBER 9, 2024 d.negi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2024 at 05:27:11