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Delhi High Court - Orders

Theme Engineering Services Pvt Ltd vs National Highways Authority Of India on 9 September, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~3
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11968/2024 & CM APPLs. 49791-49792/2024
                                                THEME ENGINEERING SERVICES PVT LTD                .....Petitioner
                                                                 Through: Mr. Vikas Singh, Senior Advocate
                                                                          with Ms. Nanda Devi Deka, Ms.
                                                                          Divya Sharma, Mr. J. Talukdar and
                                                                          Mr. Shashwat Pratyush, Advocates.

                                                                                      versus

                                                NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
                                                             Through: Ms. Ikshita Parihar, Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                             ORDER

% 09.09.2024

1. Investigation report of the Expert Committee has been e-filed on 08th September, 2024 vide Diary No. 3654843/2024. Copy thereof has been provided to Petitioner.

2. Mr. Vikas Singh, Senior Counsel for Petitioner, has been heard for some time.

3. Ms. Ikshita Parihar, counsel for Respondent, requests for a short accommodation as Mr. Ankur Mittal, Standing Counsel, is held up in another Court.

4. Re-notify on 10th September, 2024.

SANJEEV NARULA, J SEPTEMBER 9, 2024 d.negi This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2024 at 05:27:11