Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] State of Odisha - Subsection Section 132(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (2)Amendments may be moved for the reduction of the whole grant or the reductions or omission of the items whereof the grant is composed.
