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[Cites 0, Cited by 0] [Section 194C(7)] [Section 194C] [Entire Act]

Union of India - Subsection

Section 194C(7)(g) in The Income Tax Act, 1961

(g)any society registered under the Societies Registration Act, 1860 (21 of 1860) or under any law corresponding to that Act in force in any part of India; or