Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Foreigners Law (Application and Amendment) Act, 1962 3. [Amendment of Act of 31 of 1946.]- Section 3 rep. by Repealing and Amending Act 56 of 1974, s. 2 and the First Schedule, (w.e.f. 20-12-1974).
