Bombay High Court
Maharashtra Electrosmelt Kamgar ... vs M/S Chandrapur Ferro Alloys Plant, ... on 8 March, 2021
Author: V.M. Deshpande
Bench: V.M. Deshpande
wp2110.19 20
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR
WRIT PETITION NO.2110/2019
Mah. Electrosmelt Kamgar Union
..vs..
M/s.Chandrapur Ferro Alloys Plant and anr
...................................................................................................................................................................
Office Notes, Office Memoranda of Coram, appearances, Court orders or directions Court's or Judge's Order and Registrar's orders ...................................................................................................................................................................
CORAM : V.M.DESHPANDE J.
DATED : MARCH 08, 2021.
1. Advocate Shri Sandeep Ambagage h/f learned counsel Shri M.R.Pillay for the petitioner submits that Advocate Shri M.R.Pillay is suffering from cough and cold and, therefore, he is unable to attend the Court
2. None appears for the respondents.
3. Place this matter for admission after four weeks.
JUDGE !! BRW !! ...../-
::: Uploaded on - 08/03/2021 ::: Downloaded on - 08/03/2021 23:05:34 :::