Section 286(3)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 286(3)] [Section 286] [Entire Act]

Union of India - Subsection

Section 286(3)(b) in The Income Tax Act, 1961

(b)the details of each constituent entity of the group including the country or territory in which such constituent entity is incorporated or organised or established and the country or territory where it is resident;

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Union of India - Subsection

Section 286(3)(b) in The Income Tax Act, 1961