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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(8) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(8)In case the candidate does not remain present for counseling for the purpose of admission at the scheduled date and time and approaches the CEPT University or any officer authorized by the Admission Committee, on later date, with an application in writing, to allow him for admission, he may be permitted for counseling and granted admission on the seat in the respective category available at such later date. He shall have no right to claim for the admission on the seat in the respective category available on the scheduled date and time.