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State of Goa - Section

Section 160 in The Goa, Daman and Diu School Education Rules, 1986

160. Number of schools to be inspected by Inspecting Officers in a year.

- The Deputy Education Officers shall inspect/cause to inspect all the schools in their charge every year. The Dy. Edn. Officer shall inspect on an average 40 secondary schools in a year. The Dy. Directors of Education and Asstt. Directors of Education shall also inspect 10-20 secondary schools as allotted to them by the Director.