Madhya Pradesh High Court
Chief Mpl. Corp. vs Gokul on 26 March, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 SA-23-2003 The High Court Of Madhya Pradesh SA-23-2003 (CHIEF MPL. CORP. Vs GOKUL) 1 Indore, Dated : 26-03-2021 Parties through their counsel. List the case alongwith W.P. No.3463/2021.
(ROHIT ARYA) JUDGE vc VARSHA Digitally signed by VARSHA CHATURVEDI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH CHATURV COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=df59fbf0f5c7485addc8affe3edf EDI 20e67d11d7f91045d81139f6792fbd4ae 91f, cn=VARSHA CHATURVEDI Date: 2021.03.27 11:30:15 +05'30'