Section 26(2)(c) in THE COMMISSION FOR AIR QUALITY MANAGEMENT IN NATIONAL CAPITAL REGION AND ADJOINING AREAS ACT, 2021

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(c)the members of each Sub-Committee under sub-sections (2), (3) and (4) of section 11;

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