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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(1)Every occupier of a factory shall maintain a Register of Oil Palm Growers and oil palm Growers Cooperative Societies in Form-I in Appendix-II to these rules.