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State of Punjab - Section

Section 7 in The Punjab Minimum Wages Rules, 1950

7. Eligibility for renomination of the members of the Committee [-] [Omitted by Punjab Government Notification No. 9110/8801-Lab-58/68593, dated 28.8.1958.] and the Board.

- An outgoing member shall be eligible for renomination for the membership of the Committee [-] [Omitted by Punjab Government Notification No. 9110/8801-Lab-58/68593, dated 28.8.1958.] or the Board, of which he was a member.