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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)No person shall spit within such warehouse or store-places except in the spittoons provided for the purposes and a notice containing this provision and the penalty for its violation shall be prominently displayed at suitable places.