Delhi District Court
State vs Ajay Dabas on 15 December, 2025
6 TRAFFIC CHALLAN 1484/2024 STATE Vs. AJAY DABAS 0/0 () E-challan Details: 43978318 -- DL1CAD8974 15.12.2025
(Proceedings conducted through Video Conferencing on Cisco Webex Platform using the URL Link https://districtcourtdelhi.webex.com/meet/dtc-nd. Present: Ld. APP for the State.
None for violator.
HC Sudhir, Naib Court in person.
It is submitted by Naib Court that the said challan has been settled as per the records available on Notice Branch (Enforcement System).
In view of the same, the present challan is hereby disposed of.
Original documents, if any, impounded with the Traffic Circle be returned to the rightful owner as per rule.
Order be uploaded on CIS website.
(VIDUSHI GARG) JMFC/DIGITAL TRAFFIC COURT NEW DELHI/PHC/NDD 15.12.2025 Digitally signed by VIDUSHI VIDUSHI GARG GARG Date:
2025.12.15 16:07:14 +0530