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[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(6)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)Meet the child every day to ensure his safety, welfare and development; assist the child to adjust to the life in the Child Care Institution. A newly received child shall be met more often than once a day;