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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Telangana - Subsection

Section 23(3) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(3)No suits or other legal proceedings shall lie against any officer or other employee of the University in respect of anything which is done in good faith or intended to be done in pursuance of this Act or any Statutes made thereunder.Chapter - IV Officers of the University