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State of Jammu-Kashmir - Section
Section 6 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018
6. Steering Committee.
- The steering committee of a State Authority shall consist of the following, namely :-| i Chief Secretary | Chairperson, ex officio |
| ii Administrative Secretary, Forest, Environmentand Ecology Department | Member, ex officio |
| iii Administrative Secretary, Finance Department | Member, ex officio |
| iv Administrative Secretary, PlanningDevelopment and Monitoring Department | Member, ex officio |
| v Principal Chief Conservator of Forests | Member, ex officio |
| vi Chief Wildlife Warden | Member, ex officio |
| vii Nodal Officer/Chief Conservator of Forests,Forest Conservation Act | Member, ex officio |
| viii Representative of the concerned RegionalOffice of the Ministry of Environment, Forest and Climate Change | Member, ex officio |
| ix Chief Executive Officer, State Authority | Member-Secretary |