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State of Gujarat - Section

Section 2 in Research Assistant, Class III, (Pre-service Training and Passing of Post-Training Examination) Rules, 2015

2. Definitions.

- In these rules, unless the context otherwise requires:-
(a)"Appendix" means the Appendix appended to these rules;
(b)"Contractual Post" means the post of the Research Assistant, Class III, in the Directorate of Economics and Statistics, Gujarat State on which direct recruits are appointed on contractual basis;
(c)"Director General" means the Director General of Sardar Patel Institute of Public Administration (SPIPA);
(d)"direct recruit" means a person appointed on contractual basis on the post of Research Assistant, Class III, in the Directorate of Economics and Statistics, Gujarat State, through the competitive examination:
(e)"examination" means the post-training examination held by the Institute that has imparted pre-service to the direct recruit Research Assistant, Class III, in the Directorate of Economics & Statistics, Gujarat State;
(f)"Institute" means the Sardar Patel Institute of Public Administration or such other Institute as may be notified by the Government;
(g)"Specified chances" means the number of chances specified in these rules within which a person is required to pass the examination;
(h)"specified period" means the period specified in these rules within which a person is required to pass the examination;