Section 1(2) in The Bengal Money-Lenders Act, 1940
(2)It extends to the whole of [West Bengal] [Words substituted for the word 'Bengal' by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.][but it it shall not apply to the Reserve Bank of India constituted by the Reserve Bank of India Act, 1934] [Words and figures Inserted by W.B. Act 5 of 1949.],
