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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(f) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(f)Value of the property and of each apartment and the percentage of undivided interest in the common areas and the facilities appertaining to each apartment and it's a owner for all purposes, including voting.