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[Cites 0, Cited by 1745] [Entire Act]

Union of India - Section

Section 364 in The Code of Criminal Procedure, 1973

364. Judgment when to be translated.

- The original judgment shall be filed with the record of the proceedings and where the original is recorded in a language different from that of the Court and the accused so requires, a translation thereof into the language of the Court shall be added to such record.