Section 12A in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
12A. [ Application of provisions relating to Minister to Chairman of Planning and Development Committees. [Inserted with marginal heading by Act No.1 of 1974.]
- The provisions of this Act shall apply in relation to the holders of the following offices as they apply in relation to a Minister, namely:-(1)Chairman of the Telangana Planning and Development Committee.(2)[ [xxx](3)[xxx](4)[xxx]]
