Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Karnataka - Subsection Section 29(f) in Karnataka Co-Operative Textile Mills (Acquisition and Transfer) Act, 1986 (f)prefers any claim under this Act which he knows or has reasonable cause to believe to be false or grossly inaccurate,
