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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(1)(b) in The Jaipur Development Authority Act, 1982

(b)after undertaking or carrying out such development as it thinks fit, to such person, in such manner and subject to such covenants and conditions, as it may consider expedient to impose for securing development according to plan.